Citation : 2021 Latest Caselaw 2784 AP
Judgement Date : 2 August, 2021
IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE NINALA JAYASURYA
WRIT APPEAL No.481 of 2021
(Taken up through video conferencing)
The Government of Andhra Pradesh,
Rep. by its Principal Secretary,
School Education Department, A.P.,
Secretariat, Hyderabad - 500022 and others.
.. Appellants
Versus
M. Sujatha W/o. Late Sreenivasa Babu,
Sri Bala Siva Girls High School,
(Aided) Mydukur, YSR District, and others.
.. Respondents.
Counsel for the appellants : Mr. K.V. Raghuveer, GP for School Education
Counsel for respondent Nos.1&2 : Mr. P. Gangaiah Naidu, Sr. Counsel for Mr. G. Bala Rangaiah
ORAL JUDGMENT
Dt: 02.08.2021
(per Arup Kumar Goswami, CJ)
Heard Mr. K.V. Raghuveer, learned Government Pleader for School
Education appearing for the appellants, and Mr. P. Gangaiah Naidu,
learned senior counsel appearing for respondent Nos.1 and 2/writ
petitioners.
2. This appeal is preferred against an order dated 19.12.2013 passed
by the learned single Judge dismissing Review W.P.M.P.No.14079 of 2013
in W.P.No.12056 of 2012.
3. Mr. K.V. Raghuveer submits that he does not wish to press this
appeal as no appeal lies against dismissal of review application.
4. In that view of the matter, the writ appeal is dismissed as not
pressed. No costs. Pending miscellaneous applications, if any, shall also
stand dismissed as not pressed.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J
IBL
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