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Bunkerworks Marine Services Pvt. ... vs My Malaviya Ten Imo No. 9202596
2021 Latest Caselaw 1846 AP

Citation : 2021 Latest Caselaw 1846 AP
Judgement Date : 16 April, 2021

Andhra Pradesh High Court - Amravati
Bunkerworks Marine Services Pvt. ... vs My Malaviya Ten Imo No. 9202596 on 16 April, 2021
Bench: K Suresh Reddy
           THE HON'BLE SRI JUSTICE K.SURESH REDDY

                           I.A.No. 4 OF 2021

                                IN/AND

                        C.O.M.S.No. 2 OF 2021

COMMON JUDGMENT:
        I.A.No. 4 of 2021 is filed by the petitioner-plaintiff seeking

permission of this Court to withdraw the present suit stating that the

matter is settled amicably between the parties.

        Permission, as sought for, is accorded.

        I.A.No. 4 of 2021 is allowed and the commercial suit is

accordingly dismissed as withdrawn.       The order dated 22-03-2021

passed in I.A.No. 2 of 2021 stands vacated and respondent No.

3/defendant No. 3 is directed to permit respondent No. 1/defendant

No. 1 Vessel to sail. Pending miscellaneous applications, if any, shall

stand dismissed in consequence.



                                                  ___________________
                                                  K.SURESH REDDY, J.

Date: 17-03-2021. Note:

Issue C.C. today.

B/O JSK KSR, J.

coms_2_2021

THE HON'BLE SRI JUSTICE K.SURESH REDDY

I.A.No. 4 OF 2021

IN/AND

C.O.M.S.No. 2 OF 2021

DATE: 16TH APRIL, 2021

JSK

 
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