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The Trust Association Of The ... vs Dasari Samuel
2021 Latest Caselaw 1845 AP

Citation : 2021 Latest Caselaw 1845 AP
Judgement Date : 16 April, 2021

Andhra Pradesh High Court - Amravati

The Trust Association Of The ... vs Dasari Samuel on 16 April, 2021

         HON'BLE SRI JUSTICE K.SURESH REDDY

A.S.NO.243 OF 2017

JUDGMENT:-

Seeking withdrawal of the Appeal Suit, the learned counsel

for the appellants has filed a Memo, dated 15-04-2021, into

Registry.

The said Memo is placed on record.

Accordingly, the Appeal Suit is dismissed as withdrawn. No

order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed

in consequence.

__________________ K.SURESH REDDY,J th 16 APRIL,2021 TSNR

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