The District Collector, ... vs V. Rangappa Died,
2021 Latest Caselaw 1819 AP

Citation : 2021 Latest Caselaw 1819 AP
Judgement Date : 8 April, 2021

Andhra Pradesh High Court - Amravati

The District Collector, ... vs V. Rangappa Died, on 8 April, 2021

                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                           MAIN CASE No: W.A.No.1036 of 2012

                                  PROCEEDINGS SHEET

                                                                                         OFFICE
Sl.     DATE                                        ORDER                                 NOTE
No.

17.   08.04.2021                        (Through Video Conferencing)

                        Heard Mr. Syed Khader Mastan, learned Government
                     Pleader attached to the office of the learned Additional Advocate
                     General, for the appellants.
                        Also heard Mr. K. Satyanarayana Murthy, learned counsel for
                     the respondents.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ C.PRAVEEN KUMAR,J MRR

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