Gangesh Kumar vs Ruchi Verma
2026 Latest Caselaw 568 ALL

Citation : 2026 Latest Caselaw 568 ALL
Judgement Date : 30 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Gangesh Kumar vs Ruchi Verma on 30 March, 2026

Author: Alok Mathur

Bench: Alok Mathur





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:22247
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
MATTERS UNDER ARTICLE 227 No. - 1049 of 2026   
 
   Gangesh Kumar    
 
  .....Petitioner(s)   
 
 Versus  
 
   Ruchi Verma    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Bhupendra Pratap Singh, Siddhant Kumar   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE ALOK MATHUR, J.

1. Case has been called.

2. No one has appeared on behalf of the petitioner to press this petition.

3. The matter has been shown in the list of fresh cases regularly.

3. It seems that learned counsel for petitioner is not interested in pursuing this case.

4. Accordingly, the writ petition is dismissed for want of prosecution.

(Alok Mathur,J.)

March 30, 2026

Ravi/

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