Mohd Salim vs Munna Khatoon And 4 Others
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Allahabad High Court

Mohd Salim vs Munna Khatoon And 4 Others on 30 March, 2026

Author: Alok Mathur

Bench: Alok Mathur

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:22249
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
MATTERS UNDER ARTICLE 227 No. - 1042 of 2026   
 
   Mohd Salim    
 
  .....Petitioner(s)   
 
 Versus  
 
   Munna Khatoon And 4 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Pankaj Chaudhary, Aditya Tiwari, Anubhav Singh Patel   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE ALOK MATHUR, J.      

1. Case has been called.

2. No one has appeared on behalf of the petitioner to press this petition.

3. The matter has been shown in the list of fresh cases regularly.

3. It seems that learned counsel for petitioner is not interested in pursuing this case. 4. Accordingly, the writ petition is dismissed for want of prosecution.

(Alok Mathur,J.)

March 30, 2026

Ravi/