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Smt Shakuntla Devi vs Shri Narendra Kumar
2026 Latest Caselaw 509 ALL

Citation : 2026 Latest Caselaw 509 ALL
Judgement Date : 24 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Smt Shakuntla Devi vs Shri Narendra Kumar on 24 March, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:60146
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 3663 of 2026   
 
   Smt Shakuntla Devi    
 
  .....Petitioner(s)   
 
 Versus  
 
   Shri Narendra Kumar    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Rajesh Kumar Pal   
 
  
 
Counsel for Respondent(s)   
 
:   
 
  
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE VIKAS BUDHWAR, J.      

1. Heard.

2. Prayer in the present petition is for direction to the Civil Judge (S.D), Ghaziabad to decide the Case No. 813 of 2019 (Smt Shakuntala Devi VS Shri Narendra Kumar), which is pending since 08.08.2019.

3. Considering the submission made by counsel for petitioner, the present petition stands disposed of directing the Civil Judge (S.D), Ghaziabad to decide the Case No. 813 of 2019 (Smt Shakuntala Devi VS Shri Narendra Kumar), which is pending since 08.08.2019 expeditiously subject to legal impediment, if any.

(Vikas Budhwar,J.)

March 24, 2026

Rajesh

 

 

 
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