Rpl Projects Limited vs Union Of India And 3 Others
2026 Latest Caselaw 320 ALL

Citation : 2026 Latest Caselaw 320 ALL
Judgement Date : 27 February, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Rpl Projects Limited vs Union Of India And 3 Others on 27 February, 2026

Author: Saral Srivastava

Bench: Saral Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:45150-DB
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
WRIT - C No. - 28047 of 2016   
 
   Rpl Projects Limited    
 
  .....Petitioner(s)   
 
 Versus  
 
   Union Of India And 3 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Anshul Kumar Singhal   
 
  
 
Counsel for Respondent(s)   
 
:   
 
A.S.G.I., Archit Mehrotra, Arvind Kumar Goswami   
 
     
 
 Court No. - 40
 
   
 
 HON'BLE SARAL SRIVASTAVA, J.

HON'BLE SUDHANSHU CHAUHAN, J.

The writ petition is dismissed.

For orders, see order of date passed in leading Writ-C No.6098 of 2016 (Benara Udyog Ltd. Vs. Union of India and 3 Others).

(Sudhanshu Chauhan,J.) (Saral Srivastava,J.)

February 27, 2026

NS/Sattyarth

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