Vishesh And 3 Others vs State Of U.P. And Another
2026 Latest Caselaw 176 ALL

Citation : 2026 Latest Caselaw 176 ALL
Judgement Date : 3 February, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Vishesh And 3 Others vs State Of U.P. And Another on 3 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 10229 of 2025   
 
   Vishesh And 3 Others    
 
  .....Petitioner(s)   
 
 Versus  
 
   State of U.P. and Another    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Deepak Kumar Tiwari, Rajeev Kumar Upadhyay   
 
  
 
Counsel for Respondent(s)   
 
:   
 
G.A., Rizwan Ahmad(Qureshi)   
 
     
 
 Court No. - 86
 
   
 
 HON'BLE HARVIR SINGH, J.

1. None appears for the petitioners to press this petition even in the revised call.

2. Learned AGA for State and learned counsel for respondent No.2 are present.

3. The present petition is dismissed for want of prosecution.

(Harvir Singh,J.)

February 3, 2026

Gurpreet Singh

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