Citation : 2025 Latest Caselaw 443 ALL
Judgement Date : 1 May, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2025:AHC-LKO:25185 Court No. - 6 Case :- WRIT - A No. - 1000155 of 2007 Petitioner :- Abdul Rasheed And Ors. Respondent :- Additional District Judge Lko.And 2 Ors. Counsel for Petitioner :- M.A.Khan Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Learned counsel for the petitioners states that he has no instructions in the matter.
As the judgment has already been passed and the petition has been dismissed, no further order is required to be passed.
Petition is consigned to records.
Order Date :- 1.5.2025
nishant
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