Allahabad High Court
Shreedhar vs State Of U.P. And 3 Others on 19 March, 2025
Author: Sanjay Kumar Pachori
Bench: Sanjay Kumar Pachori
HIGH COURT OF JUDICATURE AT ALLAHABAD
Neutral Citation No. - 2025:AHC:40017
Court No. - 72
Case :- APPLICATION U/S 482 No. - 36781 of 2024
Applicant :- Shreedhar
Opposite Party :- State Of U.P. And 3 Others
Counsel for Applicant :- Dileep Kumar Yadav,Virendra Kumar Srivastava
Counsel for Opposite Party :- G.A.
Hon'ble Sanjay Kumar Pachori,J.
1. Sri Dileep Kumar Yadav, learned counsel for the applicant and Sri Karunakar Singh, learned A.G.A. for the State.
2. The present application under Section 482 of the Code of Criminal Procedure, 1973 has been filed to issue a direction to concerned courts to release the applicant in 132 cases on a personal bond and two sureties.
3. List of cases lodged against the applicant has been filed which is taken on record. The details of cases are as follows:-
Sr. No.
FIR No.
Sections
Police Station
District
64/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
65/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
66/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
67/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
68/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
69/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
71/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
73/2017
420,406,IPC & 66 IT ACT
Pallav Puram
Meerut
122/2017
420,406,IPC & 66 IT ACT
Daurala
Meerut
176/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
180/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
185/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
186/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
189/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
190/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
191/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
193/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
194/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
195/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
196/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
197/2017
420,406,IPC & 66 IT ACT
Kankarkhera
Meerut
182/2017
420,406,IPC & 66 IT ACT
Sardhana
Meerut
185/2017
420,406,IPC & 66 IT ACT
Sardhana
Meerut
187/2017
420,406,IPC & 66 IT ACT
Sardhana
Meerut
188/2017
420,406,IPC & 66 IT ACT
Sardhana
Meerut
84/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
85/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
86/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
87/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
88/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
89/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
90/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
91/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
92/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
93/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
94/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
95/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
97/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
113/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
114/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
145/2017
420,406,IPC & 66 IT ACT
Nauchandi
Meerut
145/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
146/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
147/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
148/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
149/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
150/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
151/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
152/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
153/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
154/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
155/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
159/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
160/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
161/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
163/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
166/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
167/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
169/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
170/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
173/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
176/2017
420,406,IPC & 66 IT ACT
Medical
Meerut
198/2017
420,406,IPC & 66 IT ACT
Khar Khoda
Meerut
199/2017
420,406,IPC & 66 IT ACT
Khar Khoda
Meerut
150/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
151/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
153/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
154/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
155/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
178/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
179/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
180/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
181/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
183/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
184/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
185/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
186/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
187/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
188/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
189/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
190/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
206/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
272/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
273/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
317/2017
420,406,IPC & 66 IT ACT
T.P Nagar
Meerut
138/2017
420,406,IPC & 66 IT ACT
Partapur
Meerut
139/2017
420,406,IPC & 66 IT ACT
Partapur
Meerut
141/2017
420,406,IPC & 66 IT ACT
Partapur
Meerut
130/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
131/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
132/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
136/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
137/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
139/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
140/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
141/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
143/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
160/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
166/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
171/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
187/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
202/2017
420,406,IPC & 66 IT ACT
Brahampuri
Meerut
74/2017
420,406,IPC & 66 IT ACT
Ganga Nagar
Meerut
83/2017
420,406,IPC & 66 IT ACT
Ganga Nagar
Meerut
86/2017
420,406,IPC & 66 IT ACT
Ganga Nagar
Meerut
256/2017
420,406,IPC & 66 IT ACT
Ganga Nagar
Meerut
96/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
98/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
101/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
102/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
103/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
104/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
126/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
127/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
128/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
129/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
132/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
133/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
155/2017
420,406,IPC & 66 IT ACT
Civil lines
Meerut
111/2017
420,406,IPC & 66 IT ACT
Mawana
Meerut
113/2017
420,406,IPC & 66 IT ACT
Mawana
Meerut
118/2017
420,406,IPC & 66 IT ACT
Mawana
Meerut
30/2017
420,406,IPC & 66 IT ACT
Behsooma
Meerut
70/2017
420,406,IPC & 66 IT ACT
Lal Kurti
Meerut
71/2017
420,406,IPC & 66 IT ACT
Lal Kurti
Meerut
126/2017
420,406,IPC & 66 IT ACT
Sadar Bazaar
Meerut
135/2017
420,406,IPC & 66 IT ACT
Sadar Bazaar
Meerut
335/2017
420,406,467,468,471,120-B, IPC & 66 IT ACT
Sadar Bazaar
Meerut
93/2017
420,406,IPC & 66 IT ACT
Rohta
Meerut
94/2017
420,406,IPC & 66 IT ACT
Rohta
Meerut
48/2017
420,406,IPC & 66 IT ACT
Railway Road
Meerut
234/2017
420,406,467,468,471,120-B IPC, 3/4 PCMCS ACT & 66 IT ACT
Lisadi Gate
Meerut
4. The applicant was Chief Operational Officer in Abalze Info Solutions Private Limited and he had joined the company on 15.09.2016. Multiple criminal cases have been lodged by the investors in different police station. 300 cases have been registered against the company. The applicant is charge-sheeted in 178 cases and granted bail in 177 cases till date. The applicant was working under the direction and supervision of higher officials of the company, he has no concern from the profit and loss of the company, he was not a beneficiary, he was working for 3 month only in the company. The family of the applicant live in Vishakhapatnam, Andhra Pradesh. It is very difficult to submit sureties and bail bonds in each cases. The applicant is languishing in jail since 2017.
5. Learned counsel for the applicant further submits that all 132 cases have been lodged after embezzlement of Rs. 2.5 crores and total deposited amount was Rs.445 crores. It is further submitted that the applicant was one of the Directors of the said company. It is further submitted that the applicant is languishing in jail since 06.02.2017 and last bail order has been passed on 27.05.2024. It is further submitted that the applicant is unable to furnish personal bond and two sureties in each case. In support of his submission, learned counsel for the applicant has relied upon judgment of the Supreme Court in the case of Girish Gandhi Vs. State of U.P. and Others, 2024 SCC Online SC 2142.
6. In view of the facts and circumstances of the case, concerned Magistrate/concerned court is directed to release the applicant in pursuance of the bail orders as annexed in the aforesaid case crime numbers, after furnishing one personal bond of Rs.1,00,000/- and two sureties in aforesaid 132 cases before the trial Court.
7. With the aforesaid directions, the application stands disposed of finally.
Order Date :- 19.3.2025
Akram
