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Mohd.Raish Khan vs State Of U.P. Thru. Prin. Secy. Home Lko. ...
2025 Latest Caselaw 1423 ALL

Citation : 2025 Latest Caselaw 1423 ALL
Judgement Date : 6 June, 2025

Allahabad High Court

Mohd.Raish Khan vs State Of U.P. Thru. Prin. Secy. Home Lko. ... on 6 June, 2025

Author: Rajan Roy
Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:34869-DB
 
Court No. - 2
 

 
Case :- WRIT - C No. - 5454 of 2025
 

 
Petitioner :- Mohd.Raish Khan
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home Lko. And 3 Others
 
Counsel for Petitioner :- Ravindra Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.
 

Hon'ble Praveen Kumar Giri,J.

Heard Shri Ravindra Shukla, learned counsel for the petitioner and learned Additional Chief Standing Counsel for the State.

The application of the petitioner for issuance of character certificate has been rejected as per the information uploaded on the official portal on the ground that SP/SSP has rejected the same. Though, the information uploaded does not mention any other reason, in the writ petition in para 9 pendency of criminal case has been disclosed bearing Case Crime No. 194 of 2010 under Sections 504, 506, 352, 427 IPC, Police Station- Gosaiganj, District- Sultanpur, however, these issues have already been considered by us in a detailed judgment dated 28.05.2025 passed in a bunch of writ petitions, wherein leading writ petition is Writ C No.718 of 2025 (Anil Kumar Vs. State of U.P. and 3 Others), wherein an earlier order dated 26.05.2025 has also been quoted. For the reasons already mentioned in the said judgment as they apply in this case also, we set aside the impugned rejection

The opposite party no. 3 shall now consider issuance of certificate in the light of what has been observed and held by us in the aforesaid judgment i.e. on the format and terms mentioned therein and issue the same accordingly.

For reasons already given in the aforesaid judgment this writ petition is disposed of on the same terms.

.

(Praveen Kumar Giri,J.) (Rajan Roy,J.)

Order Date :- 6.6.2025

R.K.P.

 

 

 
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