Hari Ram Diwakar vs State Of U.P. And 4 Others
2025 Latest Caselaw 199 ALL

Citation : 2025 Latest Caselaw 199 ALL
Judgement Date : 1 April, 2025

Allahabad High Court

Hari Ram Diwakar vs State Of U.P. And 4 Others on 1 April, 2025

Author: Ashwani Kumar Mishra

Bench: Ashwani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:45033-DB
 
Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 22 of 2025
 

 
Appellant :- Hari Ram Diwakar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Appellant :- Aniruddha Ojha,Shivendu Ojha,Sr. Advocate
 
Counsel for Respondent :- Shivendra Singh Bhadauria,C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Hon'ble Donadi Ramesh,J.

Learned Single Judge has refused to interfere with the order of suspension vide His Lordship's judgment dated 30.9.2024, passed in Writ-A No. 14262 of 2024. Detail reasons have not been given for not interfering in the order.

None appears for the appellant, when the matter is taken up in the revised list.

Special appeal is, accordingly, dismissed for want of prosecution.

Order Date :- 1.4.2025

Anil

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