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Atul Kumar Verma Alias Atul Verma vs State Of U.P. Thru. Prin. Secy. Home ...
2024 Latest Caselaw 18202 ALL

Citation : 2024 Latest Caselaw 18202 ALL
Judgement Date : 21 May, 2024

Allahabad High Court

Atul Kumar Verma Alias Atul Verma vs State Of U.P. Thru. Prin. Secy. Home ... on 21 May, 2024

Author: Karunesh Singh Pawar

Bench: Karunesh Singh Pawar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:38303
 
Court No. - 15
 
Case :- APPLICATION U/S 482 No. - 4606 of 2024
 
Applicant :- Atul Kumar Verma Alias Atul Verma
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home Civil Sectt. Lko.
 
Counsel for Applicant :- Ajeet Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karunesh Singh Pawar,J.
 

Heard the learned counsel for the petitioner and the learned A.G.A. for the State and also perused the record.

Learned counsel for the petitioner submits that the petitioner has been released on bail in following cases:-

(i) Case Case Crime No. 978 of 2021 U/S- 406, 420, 504, 506 and 120-B, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(ii) Case Crime No. 645 of 2022 U/S- 409, 420, 467, 468, 471, 504, 506, 109, I.P.C., Police Station- Kotwali Nagar, District Barabanki.

(iii) Case Crime No. 1038 of 2022 U/S-406, 409, and 420, I.P.C., Police Station- Kotwali Nagar, District- Barabanki.

(iv) Case Crime No. 605 of 2022 U/S- 420, 409, 34 I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(v) Case Crime No. 600 of 2022 U/S- 34, 420, 409 I.P.C. Police Station Kotwali Nagar, District Barabanki.

(vi) Case Crime No. 0818 of 2022 U/S-409, 420, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(vii) Case Crime No. 679 of 2022 U/S-420, 409 1.P.C. Police Station- Kotwali Nagar, District Barabanki.

(viii) Case Crime No. 641 of 2022 U/S- 409, 420, 406, 504, 506 and 427 I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(ix) Case Crime No. 1120 of 2022 U/S-409, 420, 467, 468, 471, 34 I.P.C., Police Station- Kotwali Nagar, District Barabanki.

(x) Case Crime No. 731 of 2022 U/S-420, 409, 504, 506, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xi) Case Crime No. 393 of 2022 U/S-419, 420, 467, 468, 471, 409, and 120- B, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xii) Case Crime No. 284 of 2023 U/S- 420, 406, 467, 468, 471, 120-B, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xiii) Case Crime No. 0667 of 2022 U/S- 409, and 420, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xiv) Case Crime No. 841 of 2022 U/S-420, 409, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xv) Case Crime No. 716 of 2022 U/S-420, 409 I.P.C. Police Station Kotwali Nagar, District Barabanki.

(xvi) Case Crime No. 604 of 2022 U/S- 420, 409, 34 L.P.C. Police Station Kotwali Nagar, District Barabanki.

(xvii) Case Crime No. 602 of 2022 U/S-420, 409, and 34 1.P.C. Police Station- Kotwali Nagar, District - Barabanki.

(xviii) Case Crime No. 644 of 2022 U/S- 409, 420, I.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xix) Case Crime No. 1066 of 2022 U/S 420, 409, 1.P.C. Police Station- Kotwali Nagar, District Barabanki.

(xx) Case Crime No. 0014 of 2023 U/S 420, 409, 467, 468, 471, 34, 1.P.C. Police Station- Kotwali District-Barabanki.

(xxi) Case Crime No. 717 of 2022 U/S- 420, 419, 467, 468, 409 and 471 1.P.C. Police Station- Kotwali Nagar District- Barabanki.

(xxii) Case Crime No. 673 of 2022 U/S-420, 409 I.P.C. Police Station- Kotwali Nagar District- Barabanki.

(xxiii) Case Crime No. 25 of 2023 U/S- 409, 420, 467, 468, 471, 34 1.P.C. Police Station- Kotwali Nagar District- Barabanki.

(xxiv) Case Crime No. 1001 of 2022 U/S- 420, 409, 109 I.P.C. Police Station Kotwali Nagar District- Barabanki.

(xxv) Case Crime No. 1067 of 2022 U/S 409, 420 I.P.C. Police Station- Kotwali Nagar District- Barabanki.

(xxvi) Case Crime No. 0749 of 2022 U/S 109, 409, 420, 467, 468, 471, 504, 506. I.P.C. Police Station- Kotwali Nagar District- Barabanki.

(xxvii) Case Crime No. 1295 of 2022 U/S- 420, 409, 506, 467,468, 471, 34 I.P.C. Police Station- Kotwali District- Barabanki.

(xxviii) Case Crime No. 718 of 2022 U/S- 409, 419, 420, 467, 468, 471, 504, 506, 109 I.P.C. Police Station-Kotwali Nagar District Barabanki.

(xxix) Case Crime No. 1003 of 2022 U/S-420, 406, 504 506, 409 I.P.C. Police Station Kotwali Nagar District- Barabanki.

(xxx) Case Crime No. 1005 of 2022 U/S 420, 406, 506, 409 1.P.C. Police Station- Kotwali Nagar District-Barabanki.

Learned counsel for the petitioner submits that due to poor financial condition, the petitioner is not in a position to manage thirty cases sureties of Rs.50,000/- in all thirty cases.

As such, he seeks the benefit of judgment passed by Hon'be Supreme Court of India in "Hani Nishad @ Mohammad Imran @ Vikky vs. The State of U.P." passed in Special Leave to Appeal (Crl) No. 8914-8915 of 2018.

Considering the aforesaid, it is provided that the petitioner may furnish a personal bond and two sureties to the satisfaction of the court concerned which shall be treated to be valid in all other above mentioned cases in which the bail orders have been passed.

With these observations the petition under Section 482 Cr.P.c. is disposed of.

Order Date :- 21.5.2024

R.C.

 

 

 
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