Ram Kumar vs State Of U.P. And 3 Others
2024 Latest Caselaw 16888 ALL

Citation : 2024 Latest Caselaw 16888 ALL
Judgement Date : 13 May, 2024

Allahabad High Court

Ram Kumar vs State Of U.P. And 3 Others on 13 May, 2024

Author: Siddhartha Varma

Bench: Siddhartha Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:85116-DB
 
Court No. - 43
 

 
Case :- WRIT - A No. - 19285 of 2022
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Irfan Ahmad Malik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Siddhartha Varma,J.

Hon'ble Manjive Shukla,J.

In view of our judgment dated 13.5.2024 rendered in Writ-A No.18438 of 2022 (Ravi Kumar Vs. State of U.P. and others), let this writ petition be placed before the learned Single Judge for deciding the matter.

Order Date :- 13.5.2024

Salim

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