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Imtiyaz Ansari vs State Of U.P.
2024 Latest Caselaw 21531 ALL

Citation : 2024 Latest Caselaw 21531 ALL
Judgement Date : 1 July, 2024

Allahabad High Court

Imtiyaz Ansari vs State Of U.P. on 1 July, 2024

Author: Rohit Ranjan Agarwal

Bench: Rohit Ranjan Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:105654
 

 
Court No. - 69
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23082 of 2024
 

 
Applicant :- Imtiyaz Ansari
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Manvendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rohit Ranjan Agarwal,J.
 

Heard learned counsel for the applicant and Sri P.K. Giri, learned Additional Advocate General for the State.

Judgment reserved.

Order Date :- 1.7.2024

SK Goswami

 

 

 
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