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Aman@ Ritik vs State Of U.P.
2024 Latest Caselaw 3215 ALL

Citation : 2024 Latest Caselaw 3215 ALL
Judgement Date : 5 February, 2024

Allahabad High Court

Aman@ Ritik vs State Of U.P. on 5 February, 2024

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:19696
 
Court No. - 64
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20459 of 2023
 

 
Applicant :- Aman@ Ritik
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Tej Om Prakash Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.
 

The status report sent by the trial court records that all the witnesses have been examined and the matter is posted for final judgment on 09.02.2024.

In this wake, no case for bail is made out.

The bail application is dismissed.

Order Date :- 5.2.2024

Jaswant

 

 

 
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