Citation : 2024 Latest Caselaw 3214 ALL
Judgement Date : 5 February, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2024:AHC-LKO:9090-DB Court No. - 2 Case :- WRIT - C No. - 5591 of 2013 Petitioner :- Eldeco Housing And Industries Ltd. Thru. Its Auth. Signatory Respondent :- State Of U.P. Thru. Prin. Secy. Housing And Anr. Counsel for Petitioner :- Sachin Garg,Anurag Singh,Gaurav Mehrotra,Ishita Yadu,Jaspreet Singh,Utkarsh Kumar Counsel for Respondent :- C.S.C.,Shailendra Singh Chauhan,Shashi Prakash Singh,Surendra Kumar Singh Hon'ble Vivek Chaudhary,J.
Hon'ble Manish Kumar,J.
1. Writ petition is dismissed.
2. For judgment and orders, see our judgment/order of the date passed on separate sheets and placed on record of Writ-C No.9211 of 2011.
Order Date :- 5.2.2024
Arti/-
[Manish Kumar,J.] [Vivek Chaudhary,J.]
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