M/S Sundaram Developers Pvt.Ltd. ... vs State Of U.P.Thr.Prin.Secy.Housing ...
2024 Latest Caselaw 3213 ALL

Citation : 2024 Latest Caselaw 3213 ALL
Judgement Date : 5 February, 2024

Allahabad High Court

M/S Sundaram Developers Pvt.Ltd. ... vs State Of U.P.Thr.Prin.Secy.Housing ... on 5 February, 2024

Bench: Vivek Chaudhary, Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:9090-DB
 

 
Court No. - 2
 

 
Case :- WRIT - C No. - 5539 of 2013
 

 
Petitioner :- M/S Sundaram Developers Pvt.Ltd. Lucknow
 
Respondent :- State Of U.P.Thr.Prin.Secy.Housing Civil Sectt.Lko.And Anr.
 
Counsel for Petitioner :- Sachin Garg,Jaspreet Singh,Sachin Garg
 
Counsel for Respondent :- C.S.C.,Amit Kumar Dwivedi,Shailendra Singh Chauhan,Shashi Prakash Singh
 

 
Hon'ble Vivek Chaudhary,J.

Hon'ble Manish Kumar,J.

1. Writ petition is dismissed.

2. For judgment and orders, see our judgment/order of the date passed on separate sheets and placed on record of Writ-C No.9211 of 2011.

Order Date :- 5.2.2024

Arti/-

[Manish Kumar,J.] [Vivek Chaudhary,J.]

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