Sharifuddin vs State Of U.P. And 3 Others
2023 Latest Caselaw 25676 ALL

Citation : 2023 Latest Caselaw 25676 ALL
Judgement Date : 20 September, 2023

Allahabad High Court

Sharifuddin vs State Of U.P. And 3 Others on 20 September, 2023

Bench: Manish Kumar Nigam





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:183010
 
Court No. - 47
 

 
Case :- WRIT - C No. - 32217 of 2023
 

 
Petitioner :- Sharifuddin
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manish Kumar Pandey,Mainuddin Ahamad
 
Counsel for Respondent :- C.S.C.,Rameshwar Prasad Shukla
 

 
Hon'ble Manish Kumar Nigam,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 20.9.2023

A.N. Mishra

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