Citation : 2023 Latest Caselaw 29850 ALL
Judgement Date : 28 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:205527-DB Court No. - 32 Case :- WRIT - C No. - 31374 of 2023 Petitioner :- Prakash Chand And 83 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ramesh Kumar Pandey Counsel for Respondent :- C.S.C.,Anjali Upadhya Hon'ble Salil Kumar Rai,J.
Hon'ble Donadi Ramesh,J.
Heard counsel for the petitioners.
The claim of the petitioners in the present petition is for granting 4% additional land in light of the judgment of the Full Bench of this Court in Gajraj & Others vs. State of U.P. & 6 Others 2011 11 ADJ 1 (FB). The petitioners were not party in Gajraj (supra).
In light of the judgment and order dated 28.08.2023 passed by the Division Bench of this Court in Writ C No. 26514 of 2023 (Ved Prakash Sharma and 3 Ors. Vs. State of U.P. and 2 Ors.), in which one of us (Hon. Donadi Ramesh, J.) was a member, the petitioners are not entitled to the relief prayed for.
The petition is dismissed.
Order Date :- 28.10.2023
Vipasha
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