Yash Bhardwaj vs Civil Judge (S.D.) Lko. And 2 ...
2023 Latest Caselaw 28872 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:67635
 
Court No. - 18
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5278 of 2023
 

 
Petitioner :- Yash Bhardwaj
 
Respondent :- Civil Judge (S.D.) Lko. And 2 Others
 
Counsel for Petitioner :- Mohammad Irfan Siddiqui
 

 
Hon'ble Saurabh Lavania,J.

Heard learned counsel for the petitioner.

By means of this petition, the petitioner has sought the following main relief:-

"(i). Direct the learned Court below to deliver the judgment pending on 19.11.2022 in declaratory suit No. 2014 of 2022, Yash Bhardwaj & another Versus Jaydad Late Sudhansu Bhardwaj & others, Under Section 151 C.P.C. in Civil Judge (S.D.), Lucknow, expeditiously in prescribed time as early as possible."

From the certified copy of the order-sheet of trial Court annexed as Annexure No. 2 to this petition, it is apparent that the present present is completely mis-conceived.

Taking note of the aforesaid as also the judgments passed by the Division Bench of this Court in the cases of Km. Shobha Bose v. Judge Small Causes & Ors., 2011 (88) ALR 850 and Ali Shad Usmani & Ors. v. Ali Isteba & Ors. 2015 (109) ALR 513, the present petition is dismissed at this stage.

Order Date :- 16.10.2023

Arun/-