Moninder Singh Pandher vs Central Bureau Of Investigation ...
2023 Latest Caselaw 28863 ALL

Citation : 2023 Latest Caselaw 28863 ALL
Judgement Date : 16 October, 2023

Allahabad High Court

Moninder Singh Pandher vs Central Bureau Of Investigation ... on 16 October, 2023

Bench: Ashwani Kumar Mishra, Syed Aftab Rizvi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:199091-DB
 
Court No. - 46
 

 
Case :- CAPITAL CASES No. - 4404 of 2017
 

 
Appellant :- Moninder Singh Pandher
 
Respondent :- Central Bureau Of Investigation And Another
 
Counsel for Appellant :- Swetashwa Agarwal,Manisha Bhandari,Omkar Srivastava,R.S.Sodhi,Salil Srivastava,Syed Mohammad Nawaz
 
Counsel for Respondent :- Amit Misra,Gyan Prakash,Rajeev Gupta A.G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Hon'ble Syed Aftab Husain Rizvi,J.

Allowed.

For detailed judgment, see judgment of the date passed in Capital Cases No. 5183 of 2017.

Order Date :- 16.10.2023

Raziq Ali

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