Citation : 2023 Latest Caselaw 28855 ALL
Judgement Date : 16 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:67700 Court No. - 8 Case :- WRIT - C No. - 9014 of 2023 Petitioner :- Ramdas Shikhan Sansthan, Ballia Thru. Manager/Chairman Petitioner No. 2 And Another Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Technical Education, U.P., Lucknow And 2 Others Counsel for Petitioner :- Adarsh Kumar Maurya Counsel for Respondent :- C.S.C.,Ravi Singh Hon'ble Pankaj Bhatia,J.
1. The issue raised in the present writ petition have been decided by this Court vide order dated 22.09.2023 passed in Writ-C No.4953 of 2023 (Committee of Management Jai Prakash Charitable Trust vs State of U.P. and others). Thus, following the said judgment, the present writ petition is disposed off with directions that the directions given by this court in the judgment and order dated 22.09.2023 shall apply to the petitioners' also.
2. The impugned order dated18.05.2023 (Annexure-1) is quashed.
3. This order has been passed in the presence of Sri Ravi Singh, learned Counsel for the respondent.
Order Date :- 16.10.2023
akverma
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