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Chandrabali Nishad vs State Of U.P.
2023 Latest Caselaw 28686 ALL

Citation : 2023 Latest Caselaw 28686 ALL
Judgement Date : 13 October, 2023

Allahabad High Court
Chandrabali Nishad vs State Of U.P. on 13 October, 2023
Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:198484
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38775 of 2021
 

 
Applicant :- Chandrabali Nishad
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Siya Ram Verma,Arvind Kumar,Chandra Shekhar Mishra,Deepak Kumar Verma
 
Counsel for Opposite Party :- G.A.,Brijesh Kumar,Sudhanshu Kumar Singh
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis of records available with the State submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 13.10.2023

Vandit

 

 

 
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