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Usman vs State Of U.P.
2023 Latest Caselaw 28451 ALL

Citation : 2023 Latest Caselaw 28451 ALL
Judgement Date : 12 October, 2023

Allahabad High Court
Usman vs State Of U.P. on 12 October, 2023
Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:197365
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41685 of 2022
 

 
Applicant :- Usman
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Jainendra Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

The status report sent by the trial court records that the date of arguments was fixed for 12.07.2023. It is informed that the trial has not concluded till date. The trial court is directed to render a judgment within a period of one month.

The bail application is dismissed.

Order Date :- 12.10.2023

Vandit

 

 

 
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