Sangeeta Devi And Another vs State Of U.P. And 5 Others
2023 Latest Caselaw 28182 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196286
 
Court No. - 10
 

 
Case :- WRIT - C No. - 33759 of 2023
 

 
Petitioner :- Sangeeta Devi And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ramji Singh Patel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kshitij Shailendra,J.

1. The petitioners, by placing reliance upon the judgment of this Court dated 06.07.2023 passed in bunch of writ petitions connected with WRIT - C No. - 9773 of 2023 (Sakshi And 77 Others vs State Of U.P. And 32 Others), have claimed identical protection.

2. Learned Standing Counsel has vehemently opposed the writ petition and by referring paragraph Nos. 23 and 26 of the said judgment, it has been argued that such claim was not allowed by this Court to be raised after decision dated 06.07.2023.

3. The Court finds that the petitioners have come up with their grievance before the respondents after the decision of this Court dated 06.07.2023.

4 .This Court is not inclined to grant any relief to the petitioners.

5. The writ petition is, accordingly, dismissed.

Order Date :- 11.10.2023

Sazia