Jawahir vs State Of U.P.
2023 Latest Caselaw 28162 ALL

Citation : 2023 Latest Caselaw 28162 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Jawahir vs State Of U.P. on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196481
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20197 of 2019
 

 
Applicant :- Jawahir
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Deepak Kumar Tripathi,Naveen Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Ashish Tripathi

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