Citation : 2023 Latest Caselaw 28155 ALL
Judgement Date : 11 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:196469 Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35413 of 2018 Applicant :- Jiti @ Jitendra Opposite Party :- State of U.P. Counsel for Applicant :- Sandeep Kumar Counsel for Opposite Party :- G.A. Hon'ble Ajay Bhanot,J.
Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.
The bail application has become infructuous.
The bail application is dismissed.
Order Date :- 11.10.2023
Ashish Tripathi
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