Siraj vs State Of U.P.
2023 Latest Caselaw 28154 ALL

Citation : 2023 Latest Caselaw 28154 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Siraj vs State Of U.P. on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196478
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38014 of 2018
 

 
Applicant :- Siraj
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Sanjiv Kumar Pandey,Arun Kumar Pandey,Mohd. Farooq,Rajeev Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Ashish Tripathi

Download the LatestLaws.com Mobile App