Smt. Ramadevi vs State Of U.P. And 22 Others
2023 Latest Caselaw 28140 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195591
 
Court No. - 48
 

 
Case :- WRIT - B No. - 3497 of 2023
 

 
Petitioner :- Smt. Ramadevi
 
Respondent :- State Of U.P. And 22 Others
 
Counsel for Petitioner :- Vishal Kumar
 
Counsel for Respondent :- C.S.C.,Sher Bahadur Singh
 

 
Hon'ble Saurabh Shyam Shamshery,J.

1. The petitioner has rushed this Court without taking note that order dated 12.09.2023 indicates that record has still not been placed before Deputy Director of Consolidation, therefore, prayer to expedite the proceedings of review petition cannot be accepted at this stage.

2. However, this writ petition is disposed of with liberty to petitioner, in case review petition pending before Authority concerned is not decided even after summoning the records within reasonable period after considering the judgment passed by Full Bench of this Court in Smt. Shivraji Devi vs. DDC, Allahabad and others, 1997 SCC Online All 505, to approach this Court again.

Order Date :- 11.10.2023

Nirmal Sinha