Kali Charan vs State Of U.P.
2023 Latest Caselaw 28132 ALL

Citation : 2023 Latest Caselaw 28132 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Kali Charan vs State Of U.P. on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196132
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34116 of 2019
 

 
Applicant :- Kali Charan
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Amit Daga,Niklank Kumar Jain
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

The status report sent by the learned trial court indicates that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Vandit

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