Chand Babu vs State Of U.P.
2023 Latest Caselaw 27888 ALL

Citation : 2023 Latest Caselaw 27888 ALL
Judgement Date : 10 October, 2023

Allahabad High Court

Chand Babu vs State Of U.P. on 10 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195412
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6273 of 2021
 

 
Applicant :- Chand Babu
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Nagendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Shri Shravan Kumar Dubey, learned A.G.A. on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 10.10.2023

Jaswant

Download the LatestLaws.com Mobile App