Malkeet Singh vs State Of U.P. And Another
2023 Latest Caselaw 27887 ALL

Citation : 2023 Latest Caselaw 27887 ALL
Judgement Date : 10 October, 2023

Allahabad High Court

Malkeet Singh vs State Of U.P. And Another on 10 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195476
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19717 of 2020
 
Applicant :- Malkeet Singh
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Ram Kumar Dubey,Saurabh Tripathi,Shantanu Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 10.10.2023

Pravin

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