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Premveer Singh vs State Of U.P.
2023 Latest Caselaw 27509 ALL

Citation : 2023 Latest Caselaw 27509 ALL
Judgement Date : 6 October, 2023

Allahabad High Court
Premveer Singh vs State Of U.P. on 6 October, 2023
Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:192725
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39334 of 2023
 
Applicant :- Premveer Singh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Ardhendu Shekhar Sharma,Ram Babu Sharma
 
Counsel for Opposite Party :- G.A.,Rajesh Kumar Srivastava
 

 
Hon'ble Ajay Bhanot,J.

Sri Ardhendu Shekhar Sharma, learned counsel for the applicant submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 6.10.2023

Pravin

 

 

 
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