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Nadeem vs State Of U.P.And Another
2023 Latest Caselaw 26890 ALL

Citation : 2023 Latest Caselaw 26890 ALL
Judgement Date : 3 October, 2023

Allahabad High Court
Nadeem vs State Of U.P.And Another on 3 October, 2023
Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:189260
 
Court No. - 64
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32421 of 2019
 

 
Applicant :- Nadeem
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- M J Akhtar,Ajay Kumar Jagdish,Sheshadri Trivedi,Shri V.M Zaidi Senior Advocate
 
Counsel for Opposite Party :- G.A.,Shravana Kumar Yadav
 

 
Hon'ble Siddharth,J.

1. List has been revised.

2. Counsel for the applicant is not present.

3. Counsel for the informant, Sri Shravana Kumar Yadav is present. He has made statement that hearing has been concluded before the trial Court and the case is fixed for judgment on 12.10.2023.

4. In view of the above, the bail application is dismissed as infructuous and also for want of prosecution.

Order Date :- 3.10.2023

Rohit

 

 

 
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