Dharm Pal And 2 Others vs Deputy Director Of Consolidation ...
2023 Latest Caselaw 15585 ALL

Citation : 2023 Latest Caselaw 15585 ALL
Judgement Date : 17 May, 2023

Allahabad High Court

Dharm Pal And 2 Others vs Deputy Director Of Consolidation ... on 17 May, 2023

Bench: Chandra Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:107935
 
Court No. - 18
 

 
Case :- WRIT - B No. - 1682 of 2020
 

 
Petitioner :- Dharm Pal And 2 Others
 
Respondent :- Deputy Director Of Consolidation And 5 Others
 
Counsel for Petitioner :- Kunwar Jitendra Bahadur Singh,Kunvar Rahul Singh
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Chandra Kumar Rai,J.

1. Heard Mr. Kunwar Jitendra Bahadur Singh, learned counsel for the petitioners and Mr. Ayub Khan, learned counsel for contesting respondents.

2. Judgment reserved.

3. Put up this case for delivery of judgment on 30.05.2023.

Order Date :- 17.5.2023

Neetu

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