Ashok Kumar Bajpai vs Sri Sunil Dhobal, Unit Head ...
2023 Latest Caselaw 14732 ALL

Citation : 2023 Latest Caselaw 14732 ALL
Judgement Date : 10 May, 2023

Allahabad High Court

Ashok Kumar Bajpai vs Sri Sunil Dhobal, Unit Head ... on 10 May, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:32294
 
Court No. - 7
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 866 of 2023
 

 
Applicant :- Ashok Kumar Bajpai
 
Opposite Party :- Sri Sunil Dhobal, Unit Head (R.B.), Iti Ltd., Raebareli
 
Counsel for Applicant :- Prashant Chandra,Abhay Kumar Ojha
 

 
Hon'ble Abdul Moin,J.

Shri Satya Prakash Tiwari, Advocate has filed Vakalatnama in Court today on behalf of opposite party which is taken on record.

Heard.

Learned counsel for the applicant contends that the judgment and order passed by the writ Court has been complied with and the contempt application has been rendered infructuous.

Accordingly, the contempt application is rejected. Notice is discharged.

Order Date :- 10.5.2023

Mohit Singh/-

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