Brajesh Chandra Mani Tripathi vs Gauri Shankar Priyadarshi, ...
2023 Latest Caselaw 14317 ALL

Citation : 2023 Latest Caselaw 14317 ALL
Judgement Date : 5 May, 2023

Allahabad High Court

Brajesh Chandra Mani Tripathi vs Gauri Shankar Priyadarshi, ... on 5 May, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1087 of 2023
 
Applicant :- Brajesh Chandra Mani Tripathi
 
Opposite Party :- Gauri Shankar Priyadarshi, Commissioner, Rural Development, Govt. Of U.P., Lko.
 
Counsel for Applicant :- Renu Misra,Pradip Kumar Srivastava
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Renu Mishra, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 5.5.2023

J.K. Dinkar

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