Smt Sangeeta vs State Of U.P. And 3 Others
2023 Latest Caselaw 18202 ALL

Citation : 2023 Latest Caselaw 18202 ALL
Judgement Date : 19 July, 2023

Allahabad High Court

Smt Sangeeta vs State Of U.P. And 3 Others on 19 July, 2023

Bench: Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:145095
 
Court No. - 37
 

 
Case :- WRIT - A No. - 1352 of 2023
 

 
Petitioner :- Smt Sangeeta
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rahul Jain,Azim Ahmad Kazmi
 
Counsel for Respondent :- C.S.C.,Jayant Prakash Singh
 

 
Hon'ble Ashutosh Srivastava,J.

(Order on Civil Misc. Correction Application No. 3 of 2023)

Heard.

This correction application is allowed.

In paragraphs no. 2, 6, 8 and 9 of the order dated 10.04.2023, "17.11.2022" be read as "07.11.2022' and in paragraph no. 6 the word "pot" be read as "post".

The judgment/order dated 10.04.2023 stands corrected.

This order shall be treated as part of order dated 10.04.2023 passed by this Court.

Order Date :- 19.7.2023

Ashish

Download the LatestLaws.com Mobile App