Anmol Srivastava, Thru. His ... vs State Of U.P. Thru. Prin. Secy. ...
2023 Latest Caselaw 382 ALL

Citation : 2023 Latest Caselaw 382 ALL
Judgement Date : 4 January, 2023

Allahabad High Court

Anmol Srivastava, Thru. His ... vs State Of U.P. Thru. Prin. Secy. ... on 4 January, 2023

Bench: Brij Raj Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL MISC REVIEW APPLICATION No. - 1 of 2023
 

 
Applicant :- Anmol Srivastava, Thru. His Mother Smt Poornima Asthana
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Deptt. Of Animal Husbandry, Lko. And Another
 
Counsel for Applicant :- Rajendra Prasad Sharma
 

 
Hon'ble Brij Raj Singh,J.

Heard Sri Rajendra Prasad Sharma learned counsel for the applicant.

I passed the detailed judgment on 23.11.2022. There is no error apparent on the face of record. The Court has very limited jurisdiction in review application.

The review application is accordingly dismissed.

Order Date :- 4.1.2023

Rajneesh JR-PS)

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