Santosh Kumar Ojha vs State Of U.P. Thru. Secy. Info. ...
2023 Latest Caselaw 275 ALL

Citation : 2023 Latest Caselaw 275 ALL
Judgement Date : 3 January, 2023

Allahabad High Court

Santosh Kumar Ojha vs State Of U.P. Thru. Secy. Info. ... on 3 January, 2023

Bench: Attau Rahman Masoodi, Om Prakash Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 201 of 2022
 

 
Applicant :- Santosh Kumar Ojha
 
Opposite Party :- State Of U.P. Thru. Secy. Info. Deptt. Civil Sectt. Lko. And Others
 
Counsel for Applicant :- Prabhakar Tiwari
 

 
Hon'ble Attau Rahman Masoodi,J.

Hon'ble Om Prakash Shukla,J.

Heard learned counsel for the review applicant-petitioner.

This is the review application of the judgment/order rendered in Writ C No.8705 of 2022 on 05.12.2022.

Having heard learned counsel for the review applicant, we do not gather any illegality with the impugned judgment/order assailed here in this review application and there is no error apparent on the face of record pointed out by the review applicant-petitioner as such.

The review application bereft of any merit is hereby rejected.

Order Date :- 3.1.2023

S. Shivhare