Smt. Mamta Chaurasia vs State Of U.P. And 4 Others
2023 Latest Caselaw 260 ALL

Citation : 2023 Latest Caselaw 260 ALL
Judgement Date : 3 January, 2023

Allahabad High Court

Smt. Mamta Chaurasia vs State Of U.P. And 4 Others on 3 January, 2023

Bench: Ashutosh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 17262 of 2022
 

 
Petitioner :- Smt. Mamta Chaurasia
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ratnesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi,Shashank Shekhar
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 3 of 2022:

Heard.

This correction application is allowed.

The judgment/order dated 21.12.2022 stands corrected as follows:-

In the 2nd paragraph of order under the head of "Order on Memo of Writ Petition", words "Midhha" should be read as "Nidhariya".

This order shall be treated as part of order dated 21.12.2022 passed by this Court.

Order Date :- 3.1.2023

Ravi Prakash

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