Citation : 2023 Latest Caselaw 1345 ALL
Judgement Date : 12 January, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- WRIT - A No. - 13567 of 2020 Petitioner :- Vijay Kumar Yadav And Ors. Respondent :- State Of U.P. Thru Prin./Addl.Chief Secy. Basic Edu. And Ors. Counsel for Petitioner :- Kalika Prasad Pandey,Rajnish Ojha Counsel for Respondent :- C.S.C.,Ajay Hon'ble Pankaj Bhatia,J.
I.A. No.2 of 2023 - Application for disposal of the case
On the consent of the parties, the matter is being taken up and decided today itself.
The application is allowed.
Order on petition
The counsel for the parties agree that the petitioners fall in the category 'A' and the issue raised in the present writ petition is squarely covered by the judgment in the case of Rishabh Mishra and others vs. State of U.P. and others in Service Single No.8056 of 2020 decided on 20.12.2021.
Accordingly, the writ petition is disposed off with the said directions as contained in Writ Petition Service Single No.8056 of 2020 (supra). The directions given therein shall also be applicable in the case of the present petitioners.
Order Date :- 12.1.2023
VNP/-
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