Smt. Sushma Kumari vs State Of U.P. And 4 Others
2023 Latest Caselaw 3560 ALL

Citation : 2023 Latest Caselaw 3560 ALL
Judgement Date : 3 February, 2023

Allahabad High Court

Smt. Sushma Kumari vs State Of U.P. And 4 Others on 3 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 1724 of 2023
 

 
Petitioner :- Smt. Sushma Kumari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anurag Shukla,Kamal Pati Shukla
 
Counsel for Respondent :- C.S.C.,Yogendra Singh Bohra
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Learned counsel for parties are in agreement that this writ petition be disposed of in terms of judgment passed by this Court in case of Usha Rani Vs. State of U.P. & Ors, Writ-A No.17399 of 2019 dated 7.11.2019, affirmed by Supreme Court.

In view of above, this writ petition is disposed of in terms of Usha Rani (supra).

Order Date :- 3.2.2023

Nirmal Sinha

Download the LatestLaws.com Mobile App