Pratibha Jha vs State Of U.P. And 5 Others
2023 Latest Caselaw 3432 ALL

Citation : 2023 Latest Caselaw 3432 ALL
Judgement Date : 2 February, 2023

Allahabad High Court

Pratibha Jha vs State Of U.P. And 5 Others on 2 February, 2023

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 1233 of 2022
 

 
Petitioner :- Pratibha Jha
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Ashish Agrawal,Gaurav Mahajan,Sudarshan Singh,Sudha Pandey
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Ms. Pratibha Jha, in person, and Sri Sudarshan Singh, learned counsel for the respondent no. 2, Sri Gaurav Mahajan, learned counsel for respondent nos. 3 to 5 and Ms. Divya, Advocate, holding brief of Ms. Sudha Pandey, learned counsel for respondent no. 6.

Judgment reserved.

Order Date :- 2.2.2023

Shekhar

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