Citation : 2023 Latest Caselaw 36537 ALL
Judgement Date : 22 December, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:85633-DB Court No. - 9 Case :- CRIMINAL MISC. WRIT PETITION No. - 4440 of 2022 Petitioner :- Lovely Singh Alias Chauhan Lavely Respondent :- State Of U.P. Thru. Prin. Secy. Home Lko. And Others Counsel for Petitioner :- Dheerendra Kr. Agnihotri Counsel for Respondent :- G.A. Hon'ble Rajan Roy,J.
Hon'ble Ajai Kumar Srivastava-I,J.
(C.M.A. No. 02 of 2022)
This is an application for correction in the judgment and order dated 01.08.2022 passed in this case.
Heard.
The typographical error is apparent in the said order. In the fifth line of para-3 of the said judgment the Section "3/4, Protection of Children from Sexual Offences Act (POCSO Act), 2012" have wrongly been mentioned. Rather it should be "3/4 D.P. Act". The application is allowed.
Let the Section "3/4, Protection of Children from Sexual Offences Act (POCSO Act), 2012" appearing in the fifth line of para-3 of the said order be read and understood as "3/4 D.P. Act". The order dated 01.08.2022 stands corrected accordingly.
(Ajai Kumar Srivastava-I,J.) (Rajan Roy,J.)
Order Date :- 22.12.2023
Gurpreet Singh
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