Chandra Bhan vs State Of U.P. 3 Others
2023 Latest Caselaw 20273 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:154735
 
Court No. - 75
 

 
Case :- WRIT - A No. - 14407 of 2019
 

 
Petitioner :- Chandra Bhan
 
Respondent :- State Of U.P. 3 Others
 
Counsel for Petitioner :- R.B. Singh,Anand Kumar Srivastava,Brajesh Kumar Singh,Hari Prasad Singh
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pankaj Bhatia,J.

Modification Application No. 6 of 2022

1. Present modification application has been filed seeking modification of the order dated 22.09.2021 passed by this Court. Contention of the counsel for the applicant is that an order was passed by this Court disposing of the writ petition with a direction to consider the claim of the petitioner.

2. It is argued that subsequent to the judgment passed by this Court, claim of the petitioner has been rejected by means of a fresh order dated 11.11.2021 stating that Board does not have the jurisdiction to pass an order. Be that as it may once, the fresh order has been passed it is open to the applicant to challenge the same by filing appropriate fresh proceedings, if so advised.

3. Modification Application is disposed off.

Order Date :- 2.8.2023

S.A.