Arun Kumar vs Dr.Rupesh Kumar District ...
2023 Latest Caselaw 10988 ALL

Citation : 2023 Latest Caselaw 10988 ALL
Judgement Date : 12 April, 2023

Allahabad High Court

Arun Kumar vs Dr.Rupesh Kumar District ... on 12 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1630 of 2020
 

 
Applicant :- Arun Kumar
 
Opposite Party :- Dr.Rupesh Kumar District Magistrate Pratapgarh And Ors.
 
Counsel for Applicant :- Anil Kumar Tiwari,Vijayant Sahani
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 12.4.2023

S. Shivhare

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