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M/S Natioanal Insurance Co. Ltd. vs Smt. Wasimunnisha
2023 Latest Caselaw 10089 ALL

Citation : 2023 Latest Caselaw 10089 ALL
Judgement Date : 5 April, 2023

Allahabad High Court
M/S Natioanal Insurance Co. Ltd. vs Smt. Wasimunnisha on 5 April, 2023
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 796 of 1993
 

 
Appellant :- M/S Natioanal Insurance Co. Ltd.
 
Respondent :- Smt. Wasimunnisha
 
Counsel for Appellant :- Kuldip Shanker Amist
 
Counsel for Respondent :- Ram Jee Saxena,Raghuvansh Chandra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

While going through the record certain factual aspects are to be ascertained, hence, the judgment is deferred.

List the matter on 12.04.2023.

Order Date :- 5.4.2023

PS

 

 

 
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